Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Maharashtra - Subsection Section 46(1) in The Maharashtra Medical Council Rules, 1967 (1)At each meeting an attendance register shall be placed in the meeting room and every member present shall sign [against] [Substituted by G.N. of 2.8.1975.] his name in the register.
