Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Punjab - Subsection Section 14(2) in Punjab State Veterinary Council Rules, 1997 (2)A candidate who has withdrawn his candidature under sub-rule (1) shall not be allowed to cancel the withdrawal or to be renominated as candidate for the same election.
