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[Cites 0, Cited by 2] [Section 56(1)] [Section 56] [Entire Act]

State of Andhra Pradesh - Subsection

Section 56(1)(b) in Andhra Pradesh Panchayat Raj Act, 1994

(b)Subject to such restriction and control as may be prescribed, the fishery rights in minor irrigation tanks and the right to auction weeds and reeds in such tanks and the right to plant trees on the bunds of such tanks and enjoy the usufruct thereof shall vest in the Gram Panchayat.