Section 36(iii) in University of Udaipur Officers (Conditions of Service) Rules, 1976
(iii)An officer holding one post placed in charge of the full duties of a post of status equal to his own basic post, or higher than his basic post, may be allowed allowances upon l/5th of the minimum of the scale of the additional post, if the period of holding additional charges is not less than 60 days.
