Section 36 in University of Udaipur Officers (Conditions of Service) Rules, 1976
36. Pay and Allowances for holding additional charge of a post.
- (i) An officer holding one post placed in charge of the current duties of an equal or higher post may be allowed pay in the basic post plus 1/10 of the minimum of the scale of pay applicable to the additional post, if the period of holding additional charge is not less than 30 days.(ii)No allowance will be admissible when an officer holding one post is placed in charge of the current duties of a lower post.(iii)An officer holding one post placed in charge of the full duties of a post of status equal to his own basic post, or higher than his basic post, may be allowed allowances upon l/5th of the minimum of the scale of the additional post, if the period of holding additional charges is not less than 60 days.
