Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(4) in Statutes of the Jodhpur National University, Jodhpur, 2010

(4)The President shall have the overall supervision and control of all activities in the University, and shall exercise powers and perform functions on all matters incidental thereto. These powers and functions shall, in appropriate cases, include the following, namely: -
(a)to investigate into any incident involving a member of the University, including a student;
(b)to institute/authorize institution of inquiries into incidents, situations or affairs of the University;
(c)to call for information from any officer, teacher, member of ministerial staff, or student of the University;
(d)to give directions to any student, teacher, officer, or any other employee of the University;
(e)to require submission of reports from all bodies / committees / councils / boards of the University constituted under these Statutes;
(f)to establish and review from time to time the disciplinary jurisdiction and control of the Office of the President over all students and all employees of the University, and the procedure(s) for exercise of disciplinary powers by designated officers, and to take all measures necessary in this connection, including designation and empowerment of one or more functionaries, in consultation with the Chairperson;
(g)to develop plans and schemes aimed at ensuring excellence in the standards of academic activities of the various academic bodies in the University;
(h)to recommend the Chairperson on all matters relating to holding of any annual and special convocation, or special meeting in honour of any distinguished individual or for commemoration of any event.
(i)to make proposals to the Board of Management in respect of the University activities, and powers and functions of all bodies, officers, teachers and other employees of the University; and
(j)to take all measures necessary and convenient to give effect to the foregoing powers and functions, in consultation with the Chairperson.