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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(4)(j) in Statutes of the Jodhpur National University, Jodhpur, 2010

(j)to take all measures necessary and convenient to give effect to the foregoing powers and functions, in consultation with the Chairperson.