Himachal Pradesh High Court
Dalel Singh vs . Dharam Singh on 2 June, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Dalel Singh vs. Dharam Singh RSA No.604/2009 02.06.2023 Present: Ms. Kusum, Advocate vice Mr. Atharv Sharma, Advocate, for the appellant.
r to Mr. Romesh Verma, Senior Advocate with Mr. Hitesh Thakur, Advocate, for the respondent.
Learned vice counsel appearing on behalf of the appellant prays for an adjournment on the ground that arguing counsel is not available today.
Therefore, at her request, list on 04.07.2023.
( Sushil Kukreja ) Judge 2nd June, 2023 (reena) ::: Downloaded on - 02/06/2023 20:33:02 :::CIS