Himachal Pradesh High Court
Dalel Singh vs . Dharam Singh on 17 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Dalel Singh Vs. Dharam Singh RSA No. 604/2009 .
17.03.2023 Present: Ms. Kavita Kajal, Advocate, vice Mr. Atharv Sharma, Advocate, for the appellant.
Mr. G.D. Verma, Sr. Advocate with Mr. Hitesh Thakur, Advocate, for the respondent.
At the request of learned counsel for the respondent, list after four weeks.
( Sushil Kukreja ) Judge 17th March, 2023 (raman) ::: Downloaded on - 17/03/2023 20:34:43 :::CIS