Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(1) in The Tamil Nadu Horse Races (Abolition Of Wagering Or Betting) Act, 1974 (1)in sub-section (2), the portion commencing with the expression "and Sections 2 and 4" and ending with the expression "appoint", shall be omitted.
