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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(2) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012

(2)Each faculty shall consist of the following: -
(a)Dean of the Faculty - Chairman;
(b)University professors of the subjects assigned to the Faculty;
(c)Chairmen of the Boards of Studies in the Faculty; and
(d)two external experts nominated by the Academic Council.