Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of West Bengal - Subsection Section 20(a) in West Bengal Cold Storage (Licensing and Regulation) Act, 1966 (a)require any licensee to give any information which may be required by the Licensing Officer with respect to the cold storage run by the licensee,
