Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Entire Act]

State of West Bengal - Section

Section 20 in West Bengal Cold Storage (Licensing and Regulation) Act, 1966

20. Powers of the Licensing Officer

.— The Licensing Officer may with a view to securing compliance with this Act—
(a)require any licensee to give any information which may be required by the Licensing Officer with respect to the cold storage run by the licensee,
(b)enter upon and inspect the premises, books and other relevant documents of any licensee at any time with a view to satisfying himself that the requirements of this Act are being complied with,
(c)collect, on payment, samples of agricultural produce stored in any cold storage and get them analysed at any Laboratory selected for the purpose, and
(d)prohibit by an order in writing further storage or disposal of any agricultural produce in respect of which he has reason to believe that any contravention of this Act has taken place.