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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Panchayats Extension to Scheduled Areas (PESA) Rules, 2011

1. Short title, Extent and Commencement.

- (i) These Rules may be called the Andhra Pradesh Panchayats Extension to Scheduled Areas (PESA) Rules, 2011.
(ii)They shall extend to all the Scheduled Areas in the State where the Andhra Pradesh Panchayat Raj Act, 1994 is in force.
(iii)They shall come into force at once.