Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Andhra Pradesh - Subsection Section 1(ii) in Andhra Pradesh Panchayats Extension to Scheduled Areas (PESA) Rules, 2011 (ii)They shall extend to all the Scheduled Areas in the State where the Andhra Pradesh Panchayat Raj Act, 1994 is in force.
