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[Cites 0, Cited by 0] [Section 28(8)] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(8)(ii) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(ii)Where, the number of eligible persons for promotion to higher post is less than the number specified above all the persons so eligible shall be considered.