Section 8 in The Anna University Act, 1978

[Cites 0, Cited by 2] [Entire Act]

- The University shall consist of the following officers, namely:-

(1)The Chancellor,

(2)The Pro-Chancellor,

(3)The Vice-Chancellor,

(4)The Deans,

(5)[ The Directors;] [Substituted by Act No. 24 of 2010, dated 11.6.2010.]

(6)The Registrar,

(7)The Finance Officer, and[* * *] [Clause (7A) omitted by Act No.24 of 2010, dated 11.6.2010.]

(8)Such other persons as may be declared by the statutes to bet officers of the University.

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