Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(7) in The Anna University Act, 1978 (7)The Finance Officer, and[* * *] [Clause (7A) omitted by Act No.24 of 2010, dated 11.6.2010.]
