Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 9 in The Quality Of Service Of Broadband Service Regulations, 2006 9. Review .-The Authority suo motu or on reference from any affected party, or for good and sufficient reasons, may review and modify these regulations.
