Section 2(1) in West Bengal Inland Fisheries Rules, 1985

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State of West Bengal - Subsection

Section 2(1) in West Bengal Inland Fisheries Rules, 1985

(1)In these rules unless there is anything repugnant in the subject or context

(a)"the Act" means the West Bengal Inland Fisheries Act, 1984 (West Bengal Act No. 25 of 1984);

(b)"section" means a section of the Act;