Madhya Pradesh High Court
Smt. Vijay Laxmi Sahu vs Omprakash Sahu on 9 July, 2018
1 CRR-1721-2015 The High Court Of Madhya Pradesh CRR-1721-2015 (SMT. VIJAY LAXMI SAHU Vs OMPRAKASH SAHU) 12 Jabalpur, Dated : 09-07-2018 Parties through their counsel. As prayed by learned counsel for the applicant, list the matter on 19.07.2018 along with C.R.R. No.1341/2015.
(MISS VANDANA KASREKAR) JUDGE Us Digitally signed by USHA SHARMA Date: 2018.07.10 14:17:12 +05'30'