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[Cites 0, Cited by 0] [Section 6(15)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(15)(vi) in Tamil Nadu Electricity Grid Code, 2005

(vi)Insulation coordination of equipment and lines on both sides of a connection point belonging to different entities shall be accomplished and the co-ordination shall be done by the transmission licensee.