Himachal Pradesh High Court
Dr. D.D. Gupta vs . State Of H.P. & Ors. on 5 July, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Dr. D.D. Gupta vs. State of H.P. & ors.
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CWP No. 6352/2021 & COPC No. 99/2022 5.7.2022 Present: Petitioner in person.
Mr. Ashok Sharma, A.G. with Rajinder Dogra, Sr. Addl. A.G., Mr. Vinod Thakur, Addl.A.G. and Mr. Rajat Chauhan, for the respondents-State. Mr. Ajay Sipahiya, Advocate, for respondent No.5 in CWP No. 6352/2021 and for the petitioner in COPC No. 99/2022.
Gupta) prays for and After arguing for some time, petitioner (Dr. D.D. r is granted one week's time to consult/engage a counsel.
List on 12.7.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 5.7.2022 (pankaj) ::: Downloaded on - 06/07/2022 20:03:29 :::CIS