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[Cites 1, Cited by 4]

Himachal Pradesh High Court

Dr. D.D. Gupta vs . State Of Hp & Ors. on 9 May, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Dr. D.D. Gupta Vs. State of HP & Ors.

CWP No. 6352 of 2021 .

9.5.2022 Present:- Petitioner in person.

Mr. Ajay Vaidya, Sr. Additional Advocate General for respondents-State.

Mr. Ajay Sipahiya, Advocate, for respondent No.5.

After arguing for some time, petitioner seeks time to place on record relevant guidelines of the National Medical Commission. According to him, the doctor cannot be directed or even allowed to serve in more than one Medical Institution. List on 17.5.2022.

( Tarlok Singh Chauhan) Judge [[[ (Chander Bhusan Barowalia) Judge 9th May, 2022 (Guleria) ::: Downloaded on - 09/05/2022 20:07:21 :::CIS