Himachal Pradesh High Court
Rohit vs . Hp State Forest Dev. Corp. on 23 May, 2022
Bench: Sabina, Satyen Vaidya
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Rohit Vs. HP State Forest Dev. Corp.
CWP No. 8188 of 2021 23.05.2022 Present: Mr. Vijender Katoch, Advocates, for the petitioner.
Ms. Shailja, Advocate on behalf of Mr. Vinod Thakur, Advocate for respondents No. 1 and 2.
Learned counsel for the petitioner has submitted that he has filed rejoinder today in the office.
List again on 05.07.2022.
( Sabina ) Judge ( Satyen Vaidya ) Judge 23rd May, 2022 (sushma) ::: Downloaded on - 23/05/2022 20:06:58 :::CIS