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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(iii) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(iii)If a vacancy in the office of a President of a Distributary committee arises, the Managing committee of the Project committee in which the Distributary area is situated, shall nominate, one of the member of the Managing committee of the Distributary committee as the President of the Distributary committee.