Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 48 in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

48. Qualifications.

(1)The Superintendent, Assistant Superintendent of Homes and Shelters shall be :-
(a)A post - graduate in Social Work with Psychology as one of the subjects in Degree Course.
OrA post-graduate in Psychology with Sociology or Social Work as one of the subjects in Degree Course.
(b)Fulfill over conditions prescribed by the State Government for similar status and responsibility.
(2)A Case Worker/Investigator shall be a graduate in Arts having Psychology and Sociology or Social Work subjects in Degree Examination.