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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Rajasthan - Subsection

Section 48(1) in The Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970

(1)The Superintendent, Assistant Superintendent of Homes and Shelters shall be :-
(a)A post - graduate in Social Work with Psychology as one of the subjects in Degree Course.
OrA post-graduate in Psychology with Sociology or Social Work as one of the subjects in Degree Course.
(b)Fulfill over conditions prescribed by the State Government for similar status and responsibility.