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State of Assam - Section

Section 14 in The Assam Bonded Warehouse Rules, 1965

14. Vessels for storage of foreign liquor in warehouse.

- The vessels used for storage of foreign liquor intended for human consumption shall be iron, wooden or glass lined metal vessels. Foreign liquor in warehouse shall ordinarily be stored in vats or iron tanks, but casks may with the permission of the Excise Commissioner be used, in which case the distinguishing mark of the warehouse, the serial number of the cask and its capacity shall be cut or branded or otherwise distinctly marked on each cask. The licensee shall supply these articles and all other appliances which may be required for the storage, blending reducing or issue of the foreign liquor and shall bear the cost of the aforesaid operation.