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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(4)(iii) in Tamil Nadu Electricity Grid Code, 2005

(iii)Notwithstanding the protection systems provided in the Grid, the user/transmission licensee shall provide requisite protections for safeguarding his system from the faults originating in the transmission svstem / Grid.