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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Kerala - Subsection

Section 79(2) in Kerala Factories Rules, 1957

(2)Access for fire fighting. - [(a)] [Sub-rule (2) renumbered as clause (a) of that rule by SRO. No. 1149/2001 dt. 28-12-2001.] buildings and plants shall be so laid out and roads, passage ways etc., so maintained as to permit unobstructed access for fire fighting.
(b)[ doors and window openings shall be located in suitable positions on all external walls of the building to provide easy access to the entire area within the building for firefighting] [Inserted clause (b) by SRO. No. 1149/2001 dt. 28-12-2001.].