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[Cites 0, Cited by 0] [Section 79(2)] [Section 79] [Entire Act]

State of Kerala - Subsection

Section 79(2)(b) in Kerala Factories Rules, 1957

(b)[ doors and window openings shall be located in suitable positions on all external walls of the building to provide easy access to the entire area within the building for firefighting] [Inserted clause (b) by SRO. No. 1149/2001 dt. 28-12-2001.].