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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Uttar Pradesh - Subsection

Section 61(b) in U.P. Revenue Code (Amendment) Act, 2016

(b)in Hindi version, in clause (b), for the words ^^vlkeh ds :i esa dksbZ Hkwfe Lohdkj dh x;h gks the words ^^vlkeh Lohdkj fd;k x;k gks shall be substituted.