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[Cites 0, Cited by 0] [Section 24] [Entire Act]

UT Chandigarh - Subsection

Section 24(1) in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

(1)The Chairman and members of the Governing Body and Chairman and members of the Standing Committee and ad-hoc committee shall not receive any remuneration or other allowance except travelling and daily allowances for attending meetings of the Governing Body, a Standing Committee or an ad-hoc committee as the case may be.