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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Sh. Mohan Sijngh vs . Sh. Rajesh And Others on 16 November, 2022

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Sh. Mohan Sijngh vs. Sh. Rajesh and others .

Civil Suit No. 41of 2016 16.11.2022 Present: Mr. Dalip K. Sharma, Advocate, for the plaintiff.

Mr. Kush Sharma, Advocate for defendants No. 1 to 4. Mr. B.R. Sharma, Advocate for defendant No. 5.

In view of notification dated 17.10.2022, this Civil Suit is disposed of by ordering that the case be now transferred to the Court of learned Senior Civil Judge, Shimla, District Shimla, H.P. Parties through Counsel are directed to appear before the Court of learned Senior Civil Judge, Shimla, District Shimla, HP, on 24.03.2023.

(Ajay Mohan Goel) Judge November 16, 2022 (narender) ::: Downloaded on - 16/11/2022 20:36:37 :::CIS