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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(2) in The M.P. Rajkoshiya Uttardayitva Avam Budget Prabandhan Niyam, 2006

(2)They shall come into force with effect from the date of its publication in the Madhya Pradesh Gazette.