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State of Madhya Pradesh - Section

Section 1 in The M.P. Rajkoshiya Uttardayitva Avam Budget Prabandhan Niyam, 2006

1. Short title and commencement.

(1)These rules may be called the Madhya Pradesh Rajkoshiya Uttardayitva Avam Budget Prabandhan Niyam, 2006.
(2)They shall come into force with effect from the date of its publication in the Madhya Pradesh Gazette.