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[Cites 0, Cited by 0] [Section 25(6)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(6)(v) in Uttar Pradesh Private Universities Act, 2019

(v)one educationist not below the rank of Associate Professor from a panel of three names to be approved by the State Government, for which the University shall submit a list of three names of eminent educationists;