Section 25(6) in Uttar Pradesh Private Universities Act, 2019
(6)The Vice-Chancellor shall be the Chairperson of the Executive Council, which shall consist of the following other members, namely -(i)three members to be nominated by the Governing Body;(ii)two eminent educationists nominated by the President;(iii)one officer of the State Government not below the rank of Joint Secretary to the Government of Uttar Pradesh;(iv)one Professor and one Associate Professor of the University in order of seniority on rotation basis for a period of one year;(v)one educationist not below the rank of Associate Professor from a panel of three names to be approved by the State Government, for which the University shall submit a list of three names of eminent educationists;(vi)the Registrar who shall be ex officio Member Secretary;(vii)the Finance Officer shall have the right to speak in and otherwise to take part in the proceedings of the Executive Council but shall not be entitled to vote;
