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State of Bihar - Section

Section 17 in Bihar Electricity Regulatory Commission (Standards of Performance of Distribution Licensee) Regulations, 2006

17. Enhancement of Load of Existing Consumer.

(a)On receipt of an application in the prescribed form for enhancement of the contract demand, the Licensee's engineer shall inspect the premises within seven (7) days of receipt of application and shall allow the enhancement of load within twenty (20) days if no extension and alteration of distribution network is required.
(b)If extension and alteration of distribution network is required, the time schedule under Regulation 15(4) shall apply for allowing load enhancement.
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