Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act] State of Bihar - Subsection Section 4(1)(d) in The Bihar and Orissa Medical Act, 1916 (d)Two members to be elected by and from the registered practitioners residing in the State of Bihar; and