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[Cites 0, Cited by 1] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(1) in The Bihar and Orissa Medical Act, 1916

(1)The said council shall consist of ten members, namely:-
(a)Three members to be nominated by the Government.
(b)Two members to be nominated by Aryabhatta Knowledge University from medical faculty.
(c)one female member to be elected by and from such registered practitioners residing in the State.
(d)Two members to be elected by and from the registered practitioners residing in the State of Bihar; and
(e)Two members to be elected by and from the members of the Bihar Branch of the Indian Medical Association.