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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8(IV) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(IV)The invalid category certificate uploaded/attached with the online Application Form shall be rejected and no intimation in this respect will be communicated to the candidate and he/she will be considered in open merit, if found eligible.