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State of Jammu-Kashmir - Section

Section 8 in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

8. Reserved category candidates.

- (I) A candidate can apply for one reserved category only and choice regarding reserved category once exercised shall be final and at no stage will be allowed to be changed.
(II)No notice will be given to a candidate whose category certificate has been found invalid by the Board and such a candidate will be considered in open merit, if found otherwise eligible.
(III)The benefit of reservation shall be available to the reserved category candidate only if the attested photocopy of the valid category certificate is uploaded/attached with the online Application Form/Confirmation Page and Category Code is given correctly by the candidate in the original online Application Form at the time of its submission.
(IV)The invalid category certificate uploaded/attached with the online Application Form shall be rejected and no intimation in this respect will be communicated to the candidate and he/she will be considered in open merit, if found eligible.
(V)Tuition Fee Waiver Certificate (TFW) will remain valid for a period of one year from the date of its issuance and will applicable to both Diploma and Degree Engineering Courses only.
(VI)Poor and Backward Category Certificate will remain valid for a period of one year from the date of its issuance and will be applicable in Medical Courses only.