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Union of India - Section

Section 1967 in The Inland Waterways of India Recruitment, Seniority and Promotion Regulations, 1992

1967.

NO.6-IWAI-Estt.4/90, dated 8th June, 1990. - In exercise of the powers conferred by Section 35 of the Inland Waterways Authority of India Act, 1985 (82 of 1985), the Inland Waterways Authority of India with the previous approval of the Central Government hereby makes the following regulations, namely:I. General