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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Kerala - Subsection

Section 12(2) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(2)One third of the total members shall be the quorum of the meeting of theGeneral Council:Provided that such quorum shall not be required for convocation or a meeting convenedto confer degrees, titles or other distinctions.