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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(V) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(V)Candidates are advised to preserve their admit card for allotment of seat and completion of admission formalities in the allotted College.