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State of Jammu-Kashmir - Section

Section 11 in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

11. Admit card.

- (I) The BOPEE shall issue separate notification in the two leading local English dailies of Jammu and Srinagar and on the official website for downloading of admit cards.
(II)Admit cards will indicate venue, date and time of the Entrance Test and will have space for pasting photograph of the concerned candidate which should be attested by a Gazetted Officer.
(III)No candidate will be allowed to enter the examination hall without a valid admit card.
(IV)Where a candidate could not download his/her admit card for any reasons, he/she may report to the I.T section of the Board with the following documents : -
(a)Photocopy of the Application Form/Confirmation page generated by the admission Portal ;
(b)Copy of the Postal receipt if the Confirmation page was sent by Post ;
(c)ID card of the Candidate ; and
(d)Undertaking that he/she is a bona fide candidate on the format which will be provided by the I. T Section.
(V)Candidates are advised to preserve their admit card for allotment of seat and completion of admission formalities in the allotted College.