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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(g) in The Orissa Cultural Grants Rules, 1995

(g)"Voluntary Organisations" means voluntary cultural organisations engaged in promotion of literature, visual arts, music, dance (including Chhau), folk and tribal culture and arts and any other aspects of culture ; and