Section 2 in The Orissa Cultural Grants Rules, 1995
2. Definitions.
- In these rules, unless the context signifies otherwise-(a)"Collector" means the Collector of the district;(b)"Department" means the Department of Culture, Orissa;(c)"Director" means the Director of Culture, Orissa;(d)"District Councils" means the District Councils of Culture;(e)"Government" means the State Government of Orissa;(f)"Grants Committee" means the Committee comprising the Director of Culture, the Secretaries of the State Academis (Sahitya/ Lalitakala/ Sangeet Nataka/Urdu) and such other functionaries as may be nominated by the Department;(g)"Voluntary Organisations" means voluntary cultural organisations engaged in promotion of literature, visual arts, music, dance (including Chhau), folk and tribal culture and arts and any other aspects of culture ; and(h)"Year" means the financial year.
